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High Court Grants Bail to J&K Bank Manager in Multi-Crore Loan Fraud Case, Emphasizing Bail As Rule - (31 Dec 2025)

CRIMINAL

Jammu and Kashmir and Ladakh High Court granted bail to Jatinder Kumar, a J&K Bank manager, arrested in a large-scale loan fraud case investigated by the Crime Branch, Economic Offences Wing, Jammu, highlighting that bail is the norm and imprisonment should be an exception.

Tags : BAIL   FRAUD   RULE  

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