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Delhi HC: Working Mothers Cannot be Forced to Bear Full Childcare Burden While Fathers Evade Duty - (29 Dec 2025)

FAMILY

The court observed “A Court of law cannot burden, nor does the law mandate, that the working mother should be forced to exhaust herself physically, emotionally, and financially, and allow the father to take refuge behind selective, misleading disclosures about his income and technical pleas.”

Tags : WORKING MOTHERS   CHILDCARE   DUTY  

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