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Supreme Court: Driving Licence Renewal After a Gap Will Not Take Effect From Expiry Date - (22 Dec 2025)

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Supreme Court upheld the Telangana State Level Police Recruitment Board’s view that candidates whose driving licences expired and were renewed after a gap cannot be considered to have held a licence continuously for the required period, even if renewal occurred within one year of expiry.

Tags : DRIVING LICENCE   EXPIRY DATE   GAP  

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