Allahabad HC: When Parties Extend an Agreement by Conduct, The Arbitration Clause Extends Too - (19 Dec 2025)
ARBITRATION
Allahabad High Court held that when parties extend an agreement through their conduct, even if it has formally expired, the arbitration clause within the agreement also continues to apply, ensuring that any disputes arising under the extended agreement remain subject to arbitration.
Tags : PARTIES AGREEMENT ARBITRATION CLAUSE
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