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SC: Doctors Were Unwavering Heroes in COVID-19, and Their Sacrifice Remains Indelible - (12 Dec 2025)

CIVIL

Supreme Court, while ruling that the PM Garib Kalyan Package insurance scheme covers even doctors not formally requisitioned by the government, reflected on the vast scale of the COVID-19 crisis and acknowledged the crucial, selfless role played by doctors and health workers.

Tags : DOCTORS   COVID-19   SACRIFICE  

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