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Supreme Court Ropes in NGT for Petition Seeking Ban on Chinese Manjha - (18 Jul 2016)

Supreme Court has asked Petitioners in a PIL which sought countrywide ban of nylon, synthetic or glass-coated strings called the "Chinese manjha" used for flying kites - to approach the National Green Tribunal with their plea seeking a ban on the same.

Tags : SUPREME COURT   CHINESE MANJHA  

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