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Madras High Court Issues Notice to Kanchi Sankaracharya in the Auditor Assault Case - (18 Jul 2016)

Madras High Court has issued a notice to Kanchi Sankaracharya Sri Jayendra Saraswathi and eight others in the14-year-old assault case pending against them. All the accused were acquitted by the lower court in April this year and the Tamil Nadu Government has challenged the clean chit given to them.

Tags : MADRAS HIGH COURT   KANCHI SANKARACHARYA   AUDITIOR ASSAULT  

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