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Delhi HC: CAPF Candidate's Height of 164.6 Cm Can be Rounded to 165 Cm; Rejection Prima Facie Illegal - (08 Dec 2025)

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Delhi High Court granted interim relief to a CAPF aspirant disqualified from Assistant Commandant recruitment for being 0.4 cm short of the minimum height, observing that such a minor deficiency can be rounded off and does not justify outright rejection.

Tags : CANDIDATE   REJECTION   HEIGHT  

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