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Rajasthan High Court: Universities Cannot Retain Students’ Original Documents for Pending Fees - (05 Dec 2025)

EDUCATION

Rajasthan HC granted relief to a former MBBS student, ruling that a university cannot retain original documents submitted at admission to compel payment of future fees, allowing her to use the documents for appearing in examinations at a new college.

Tags : UNIVERSITIES   ORIGINAL DOCUMENTS   FEES  

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