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SC Directs UPSC to Permit Scribe Changes Till Seven Days Before Exams and Review Screen-Reader Use - (04 Dec 2025)

HUMAN RIGHTS

Supreme Court has ordered that UPSC candidates with disabilities be allowed to change their scribe’s name up to seven days before the exam and directed UPSC to submit, within two months, a plan for implementing screen-reader software for visually impaired candidates.

Tags : EXAMS   SCRIBE   SCREEN-READER  

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