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Madras HC: Freedom of Religion Cannot Extend to Disturbing Peace Within Temple Premises - (03 Dec 2025)

CONSTITUTION

Madras High Court, while allowing the Thengalai sect to perform ceremonial worship at the Sri Devaraja Swamy temple, held that the right to religious freedom cannot be stretched to disrupt temple peace or office-holders’ rights, rejecting the Vadagalai sect’s claim of Article 25 and 26 violations.

Tags : FREEDOM OF RELIGION   TEMPLE   PEACE  

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