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Rules for Assessing Officers Tightened by CBDT - (18 Jul 2016)

CBDT has made it more difficult for Assessing Officers to expand the scope of a limited scrutiny to a complete one. The guidelines issued by the authority call for Assessing Officer to form a reasonable view that there is a possibility of income under assessment.

Tags : CBDT   ASSESSING OFFICER   GUIDLELINES  

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