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Rajasthan HC Orders Cyber Safety Reforms, Covering Influencer Rules and Aadhaar-Linked Digital IDs - (02 Dec 2025)

CYBER LAWS

Rajasthan HC issued several directives to state departments to address cybercrime, AI misuse, and deepfakes, aiming to strengthen digital safety. The court gave the orders while hearing bail pleas of two youths accused of posing as Sub-Inspectors and extorting over Rs. 2 crore from an elderly couple

Tags : CYBER SAFETY   DIGITAL IDS   CYBERCRIME  

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