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Kerala HC Orders Emergency Electric Fencing at Tribal School to Address Rising Wildlife Conflict - (28 Nov 2025)

CIVIL

Kerala High Court directed authorities to install electric fencing around the Aralam Model Residential School, citing rising human–wildlife conflict in the Aralam Farm and TRDM (Tribal Rehabilitation Development Mission) areas, especially after relocating 257 students and 47 teachers to the farm.

Tags : EMERGENCY   ELECTRIC FENCING   TRIBAL SCHOOL  

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