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Delhi HC Rules That ‘Hermès’ and the 3D Shape of its ‘Birkin’ Bag are Well-Known Trademarks in India - (25 Nov 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has recognised the three-dimensional shape of Hermès’ iconic Birkin bag, along with the “Hermès” name and its stylised logos, as well-known trademarks in India, affirming the brand’s strong trademark protection.

Tags : HERMÈS   BIRKIN   TRADEMARKS  

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