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Supreme Court Asks NGOs to Move Delhi High Court Against Declaring Nilgai as Vermin - (18 Jul 2016)

Supreme Court has asked an animal rights activist and NGOs to approach Delhi High Court with their plea for quashing of three notifications of the Centre declaring Nilgais, monkeys and wild boars as vermin.

Tags : SUPREME COURT   NILGAI   DELHI HIGH COURT   VERMIN  

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