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Supreme Court Sends Noida Group Housing Land Dispute Case Back to High Court - (18 Jul 2016)

Supreme Court has asked all parties – builders and farmers – to go to Allahabad High Court again for a land dispute regarding 2,530 square metres (sqm) of land that is part of nearly 20,000 sqm of residential land on which Civitech Developers has developed 540 housing units.

Tags : SUPREME COURT   NOIDA GROUP   HIGH COURT  

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