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Delhi HC: MYAS Not Bound to ‘Rubber-Stamp’ International Federation Choices - (19 Nov 2025)

CIVIL

Delhi HC stated that recognition of an NSF cannot be at directives of any International Federation. MYAS is not expected to act as a mere ‘rubber stamp’ and grant recognition to whichever body / entity is handpicked by International Federation

Tags : DELHI HIGH COURT   INTERNATIONAL FEDERATION   SPORTS FEDERATION  

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