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Allahabad HC: Employees of Constituent Institutions are not Entitled to Central University Benefits - (17 Nov 2025)

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Allahabad High Court recently ruled that employees of constituent institutions cannot claim benefits of Central University staff in the absence of a specific policy. The court held that merely being part of the university does not entitle them to the General Provident Fund Scheme.

Tags : EMPLOYEES   CENTRAL UNIVERSITY   BENEFITS  

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