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Madras High Court: Internet Service Providers Barred From Allowing Kabali Downloads - (18 Jul 2016)

Madras High Court has put the onus of stopping illegal downloads of Rajnikanth's upcoming movie Kabali on internet service providers (ISP). Court has restrained 169 registered ISPs in India from allowing illegal downloads of the movie that will be released worldwide on July 22.

Tags : MADRAS HIGH COURT   KABALI   INTERNET SERVICE PROVIDERS  

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