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SC Informed Accessibility Facilities for Visually Impaired Candidates in AIBE and CLAT Expected Soon - (17 Nov 2025)

EDUCATION

Supreme Court was informed that accessibility facilities for visually impaired candidates, including JAWS screen reader, customised keyboards, and the option of a scribe, for AIBE and future CLAT exams, are expected to be implemented from next year.

Tags : VISUALLY IMPAIRED   CANDIDATES   FACILITIES  

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