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Country's First e-Court Opened at Hyderabad High Court - (18 Jul 2016)

India's first e-court was opened at High Court of at Hyderabad, which is the common high court for the States of Telangana and Andhra Pradesh. Inaugurating the e-court, Supreme Court judge Justice Madan B. Lokur said Telangana and Andhra Pradesh were first two states in the country to be chosen for Integrated Criminal Justice System project.

Tags : E-COURT   HYDERABAD HIGH COURT  

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