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Kerala HC: Long-Term Posting of Same Police Officer at Sabarimala May Affect Transparency, Efficiency - (12 Nov 2025)

CIVIL

Kerala High Court directed the Chief Police Co-ordinator to provide details of all officers serving in key positions at Sannidhanam and Pamba, including their tenure. The court issued this order while reviewing a Special Commissioner’s report.

Tags : POLICE OFFICER   TRANSPARENCY   EFFICIENCY  

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