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Supreme Court Junks Plea Against Salman Khan's Acquittal in the 2002 Hit-And-Run Case - (18 Jul 2016)

Supreme Court has rejected a plea filed by a man, who was injured in the 2002 hit-and-run case involving actor Salman Khan, challenging the star's acquittal by the Bombay High Court.

Tags : SUPREME COURT   SALMAN KHAN   HIT-AND-RUN  

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