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SC Mulls Guidelines After Accused in Lawyers’ Robes Commits Murder in Court Premises - (11 Nov 2025)

CRIMINAL

Supreme Court highlighted the need for strict measures to curb violence in court premises. The court emphasized that hardened criminals, even if disguised in lawyers’ robes, must face firm, swift action, while individual liberty can be safeguarded through appropriate directions.

Tags : LAWYERS   MURDER   CRIMINALS  

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