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Delhi HC: Not Here to Monitor Delhi University, but Students Must Follow Law During Elections - (07 Nov 2025)

ELECTION

Delhi High Court observed that while it cannot oversee the daily functioning of Delhi University, students cannot take the law into their own hands during DUSU elections. The remark came while hearing a plea on vandalism and defacement of public property by student candidates.

Tags : DELHI UNIVERSITY   ELECTIONS   STUDENTS  

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