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Supreme Court: Upper Floors Can be Converted for Commercial Use Only after Paying Conversion Charges - (03 Nov 2025)

PROPERTY

Supreme Court upheld the sealing of a commercial establishment in Delhi's New Rajinder Nagar Market for unauthorized use of upper floors meant for residential purposes, clarifying that such premises can be converted for commercial use by paying the prescribed MCD conversion charges.

Tags : COMMERCIAL   UNAUTHORIZED   RESIDENTIAL  

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