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NCLT Approves Hindustan Unilever’s Ice Cream Business Demerger into Kwality Wall’s - (31 Oct 2025)

COMPANY

NCLT approved the demerger of Hindustan Unilever’s ice cream business into its subsidiary Kwality Wall’s creating an independent entity as part of Unilever PLC’s global restructuring. The scheme approved by judicial and technical member takes effect from the appointed date after conditions are met.

Tags : HINDUSTAN UNILEVER   ICE CREAM   KWALITY WALL  

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