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Delhi HC: Waitlist Panel Cannot Be Segregated, Vacancies Must Be Filled From Valid Waitlist - (31 Oct 2025)

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Delhi High Court ruled that the waitlist panel cannot operate in a segregated manner, particularly in provisional recruitment results. It dismissed DSSSB’s appeal against a CAT order directing consideration of candidates for appointment as Warder (Male) in the Prison Department.

Tags : VACANCIES   WAITLIST   RECRUITMENT   CANDIDATES  

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