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Delhi HC Bars All India Carrom Federation from Using “India” or “Indian” in its Name - (31 Oct 2025)

CIVIL

Delhi High Court has directed the All India Carrom Federation (AICF) to remove “India” and “Indian” from its name, logo, and competitions, noting it is a private body without renewed government recognition. The Court barred AICF from using these expressions in any form.

Tags : ALL INDIA CARROM FEDERATION   INDIAN   RECOGNITION  

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