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Kerala HC: Ex-CISF Personnel can Buy Liquor from CAPF Canteens - (24 Oct 2025)

DEFENCE

Kerala HC ruled that retired Central Industrial Security Force (CISF) personnel can buy liquor from canteens of other CAPFs including CRPF & BSF using the Central Liquor Management System (CLMS) ensuring equal access to facilities previously limited to serving or retired members of specific forces.

Tags : CENTRAL INDUSTRIAL SECURITY FORCE   CANTEENS   CENTRAL LIQUOR MANAGEMENT SYSTEM  

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