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Kerala HC: No Caste or Lineage Required for Temple Priests - (24 Oct 2025)

TRUSTS AND SOCIETIES

Kerala High Court dismissed a writ petition by Akhila Kerala Thanthri Samajam (AKTS) challenging the accreditation and recognition of certain 'Thanthra Vidyalayas' granted by the Travancore Devaswom Board (TDB) and Kerala Devaswom Recruitment Board (KDRB).

Tags : KERALA DEVASWOM RECRUITMENT BOARD   TEMPLE   PRIESTS  

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