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Kerala HC Orders SIT Probe into Sabarimala Gold Loss - (24 Oct 2025)

CRIMINAL

Kerala High Court observed that the investigation into the alleged misappropriation of gold from the Dwarapalaka idols and side frames of Sabarimala temple must be conducted under its direct and continuous supervision to ensure a fair, transparent, and expeditious process.

Tags : SABARIMALA TEMPLE   GOLD   INVESTIGATION  

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