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Karnataka HC: Quarry Lease Renewal Allowed Next Day If Deadline Falls on Public Holiday - (15 Oct 2025)

MINES AND MINERALS

Karnataka High Court held that a quarry lease renewal application can be submitted until midnight on the last day of the expiry period, and if that day happens to be a public holiday, the application will be valid if filed on the next working day.

Tags : QUARRY LEASE   PUBLIC HOLIDAY   RENEWAL  

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