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SC Eases Firecracker Ban in NCR for Diwali; Permits Sale and Use of Green Crackers - (15 Oct 2025)

CIVIL

Supreme Court relaxed the complete ban on firecrackers in the National Capital Region, permitting the use of green firecrackers during Diwali, subject to specific restrictions to balance environmental concerns with festive celebrations.

Tags : FIRECRACKER   DIWALI   GREEN CRACKERS  

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