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SC Warns TN Police Media Statements May Affect Impartiality of Karur Stampede Probe - (14 Oct 2025)

CRIMINAL

Supreme Court observed that media statements by senior Tamil Nadu police officers about the Karur stampede, which claimed 41 lives, may raise doubts in the public’s mind regarding the impartiality and fairness of the ongoing investigation by the State’s Special Investigation Team (SIT).

Tags : MEDIA STATEMENTS   STAMPEDE   SPECIAL INVESTIGATION TEAM  

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