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Gujarat HC Directs CBDT to Extend ITR Filing Deadline to Nov 30 for Audit Assesses - (14 Oct 2025)

DIRECT TAXATION

Gujarat High Court directed the Central Board of Direct Taxes (CBDT) to extend the due date for filing income tax returns to November 30 for assesses required to submit an audit report, providing them additional time to comply with the filing requirements.

Tags : CENTRAL BOARD OF DIRECT TAXES   INCOME TAX RETURNS   AUDIT REPORT  

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