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Madras HC: Disciplinary Action for Officers Sanctioning Public Buildings on Water Bodies - (13 Oct 2025)

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Madras HC directed the State Govt to issue circulars mandating disciplinary action against officers who sanction public buildings on water bodies and to recover monetary losses caused to the State exchequer due to such unauthorized approvals ensuring accountability and protection of public resources

Tags : DISCIPLINARY ACTION   PUBLIC BUILDINGS   OFFICERS  

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