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Simplification of Account Opening Kit- (Securities and Exchange Board of India) (12 Jul 2016)

MANU/SDEP/0002/2016

Capital Market

The Securities and Exchange Board of India negated the need for physical presence of a stockbroker or depository participant at the opening of a trading account.

While previously a stockbroker or depository participant was required to provide a copy of several standard documents part of the account opening kit to clients physically, now the same can be made available electronically or as hard-copy.

Relevant : Simplification and Rationalization of Trading Account Opening Process MANU/SSMD/0047/2011

Tags : TRADING ACCOUNT   CAPITAL MARKET   STOCKBROKER  

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