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Kerala HC Orders Public Service Commission to Ensure Accessible Exam Centres for Disabled Candidates - (10 Oct 2025)

EDUCATION

Kerala High Court on October 9 overturned a 2019 NHRC order that directed the Kerala Public Service Commission to pay ?1,000 each to 290 physically challenged candidates, setting aside the compensation recommendation made by the commission.

Tags : PUBLIC SERVICE COMMISSION   EXAM CENTRES   DISABLED CANDIDATES  

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