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Delhi HC: Govt Can Regulate Private School Fees to Prevent Profiteering, Not Control Fee Structure - (10 Oct 2025)

EDUCATION

Delhi High Court held that the Delhi Government’s Directorate of Education can regulate fees of unaided private schools only to prevent profiteering, commercialization of education, and capitation fee collection, but cannot control the overall fee structure beyond these measures.

Tags : PRIVATE SCHOOL   PROFITEERING   FEE STRUCTURE  

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