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Sovereign Gold Bonds 2016-17 - Series I- (Reserve Bank of India) (15 Jul 2016)

MANU/IDMC/0025/2016

Banking

The Reserve Bank of India announced subscription of the Sovereign Gold Bonds 2016-2017 open from 18 July 2016 to 22 July 2016.

The date of issue of the bonds will be 5 August 2016.

Relevant : Gold Bonds 2016-17 - Operational Guidelines MANU/IDMC/0024/2016

Tags : GOLD BOND   2016-2017   JULY 2016  

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