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Patna High Court Raps Bar Council for 'Boycott' Call - (31 Jul 2015)

Patna high court observed that the State Bar Council showed its double standards by giving a call to lawyers across the state for abstaining from court work . By doing so, the court observed, the Council tarnished the image of the legal profession.

Tags : PATNA HIGH COURT   STATE BAR COUNCIL   BOYCOTT  

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