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UIAI to become functional soon- (Ministry of Communications and Information Technology) (12 Jul 2016)

MANU/INFT/0014/2016

Miscellaneous

Marking the ever nearer constitution of the Unique Identification Authority of India, the Central government introduced the Unique Identification Authority of India (Terms and Conditions of Service of Chairperson and Members) Rules, 2016.

The UIAI will perform functions under the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act 2016.

Chairperson and members of the UIAI will be selected by the Search-cum-Selection Committee comprising the Cabinet Secretary and civil service officers representing crucial government departments.

Relevant : Unique Identification Authority of India established MANU/INFT/0013/2016

Tags : UIAI   ADHAAR   SELECTION   PANEL  

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