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Delhi HC Rejects Plea Against BCCI Team Named 'Team India', Terms it a Sheer Waste of Time - (08 Oct 2025)

CIVIL

Delhi High Court dismissed a PIL that sought to stop Prasar Bharati from referring to the Board of Control for Cricket in India (BCCI) team as the “Indian National Cricket Team” or “Team India,” stating there was no legal bar on such usage and calling the plea a sheer waste of judicial time.

Tags : BOARD OF CONTROL FOR CRICKET IN INDIA   PRASAR BHARATI   TEAM INDIA  

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