SC Quashes Money Laundering Case Against JSW Steel over Obulapuram Dealings - (07 Oct 2025)
CRIMINAL
Supreme Court has quashed PMLA proceedings against JSW Steel Limited linked to alleged illegal mining by companies owned by ex-Karnataka minister G. Janardhana Reddy, ruling that JSW Steel is no longer an accused in the case.
Tags : SUPREME COURT MONEY LAUNDERING JSW STEEL
Share :

|