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Delhi HC: Non-Teaching Directors at IGNOU Can't Claim Higher Superannuation Age - (07 Oct 2025)

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Delhi High Court ruled that individuals holding Director positions at Indira Gandhi National Open University (IGNOU) are not classified as 'teachers.' Therefore, they are not entitled to the enhanced superannuation age of 65 years, which is specifically prescribed for teachers at the university.

Tags : DIRECTORS   INDIRA GANDHI NATIONAL OPEN UNIVERSITY   SUPERANNUATION AGE  

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