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Supreme Court Dismisses Plea for Probe Against Kerala CM in CMRL Case - (06 Oct 2025)

CRIMINAL

Supreme Court dismissed Congress MLA Mathew Kuzhalnadan’s plea seeking a probe into Kerala CM Pinarayi Vijayan and his daughter Veena in the CMRL scam. The bench upheld the Kerala High Court’s decision refusing probes, rejecting challenges to Vigilance Court orders.

Tags : SUPREME COURT   PROBE   PLEA  

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