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Gujarat HC Denies Discharge of Man Accused in Cop Extortion Case Post Account Freeze - (06 Oct 2025)

CRIMINAL

Gujarat High Court refused to discharge a man accused of sharing the complainant’s bank details with cops allegedly seeking gratification to unfreeze the account. The court noted there was prima facie evidence warranting a trial against the accused.

Tags : EXTORTION   PRIMA FACIE   GRATIFICATION  

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