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CCI Orders Probe into PVR Inox’s VPF Charges for Filmmakers - (03 Oct 2025)

MRTP/ COMPETITION LAWS

Competition Commission of India ordered an investigation into PVR Inox for allegedly abusing its dominant position by charging a Virtual Print Fee (VPF) from film producers in the film exhibition business, potentially violating competition laws.

Tags : COMPETITION COMMISSION OF INDIA   PVR INOX   VIRTUAL PRINT FEE  

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